Supreme Court - Daily Orders
M/S North Eastern Chemicals Industries ... vs M/S Ashok Paper Mill ( Assam) Ltd on 19 July, 2023
Bench: Abhay S. Oka, Sanjay Karol
ITEM NO.113 COURT NO.11 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2669/2013
M/S NORTH EASTERN CHEMICALS INDUSTRIES (P)LTD. & ANR. Appellant(s)
VERSUS
M/S ASHOK PAPER MILL ( ASSAM) LTD & ANR. Respondent(s)
(IA No. 201832/2022 - EARLY HEARING APPLICATION)
Date : 19-07-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE SANJAY KAROL
For Appellant(s)
Mr. Parthiv K Goswani, Sr. Adv.
Ms. Charu Mathur, AOR
Mr. Pradhuman Gohil, Adv.
Ms. Taruna Singh Gohil, Adv.
Ms. Ranu Purohit, Adv.
Mr. Alapati, Adv.
Ms. Nidhi Mittal, Adv.
Ms. Atiga Singh, Adv.
For Respondent(s)
Mr. Rajshekhar Rao, Sr. Adv.
Ms. Liz Mathew, AOR
Mr. Areeb Amanullah, Adv.
Mr. Harshil Wason, Adv.
Ms. Mallika Agarwal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Submissions are heard.
Judgment is reserved.
Liberty is granted to the parties to file summary of the submissions made across the Bar till Monday i.e. 24th Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.07.19 July, 2023.
17:15:51 IST Reason: (ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER