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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(10)(a) in The Coimbatore Corporation Services (Discipline and Appeal) Rules, 1986

(a)Withholding of increments of pay of member of the service for his failure to pass any departmental examination in accordance with the rules or orders governing the post which he holds;