Section 6(2)(a) in The Nagaland Eviction of Persons in Unauthorised Occupation of Public Land Act, 1971

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(a)enter upon the public land and inspect, measure or demarcate the same at any time between sun-rise and sun-set; and

Legal Document View