Supreme Court - Daily Orders
Director, Jawaharlal Institute Of ... vs Dr. A. Aiamperumal. on 13 July, 2015
Bench: T.S. Thakur, V. Gopala Gowda, R. Banumathi
ITEM NO.47 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8135/2015
(Arising out of impugned final judgment and order dated 06/02/2015
in WA No. 1656/2014 passed by the High Court Of Madras)
DIRECTOR, JAWAHARLAL INSTITUTE OF
POSTGRADUATE MEDICAL EDUCATION AND
RESEARCH Petitioner(s)
VERSUS
DR. A. AIAMPERUMAL. Respondent(s)
(with appln. (s) for permission to appear and argue in person and
interim relief and office report)
Date : 13/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Mukul Rohtagi,AG
Mr. M.T. Arunan,Adv.
Ms. Urmiljit Kaur,Adv.
Ms. Mrinmayee Sahu,Adv.
For Respondent(s) Respondent-in-person
Mr. Gaurav Sharma,Adv.
Mr. Prateek Bhatia,Adv.
Mr. Amandeep Kaur,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not see any merit in this special leave petition, which is hereby dismissed.
Signature Not Verified(MAHABIR SINGH) Digitally signed by Mahabir Singh (VEENA KHERA) COURT MASTER COURT MASTER Date: 2015.07.13 18:23:40 IST Reason: