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State of Goa - Section

Section 11 in The Goa Public Health Rules, 1987

11. Conditions required to function a laundry.

(a)There shall be a separate room or closed container to keep the soiled linen and one or more cupboards for clean ironed linen.
(b)The washing place shall be away from the city area and shall be at a distance not less than 25 metres from any drinking water, well or source.
(c)In case mechanical equipment is used for washing and drying the linen, there shall be a separate room and necessary arrangements to drain out dirty water by giving connection to the public drain to avoid any collection of water.
(d)Every worker employed in the laundry shall possess valid sanitary card issued by the local sanitary authority and shall be renewed every year.