Orissa High Court
Kandhamal Boudh Hist Higher vs State Of Odisha & Another .... Opp. ... on 21 December, 2021
Author: M.S. Sahoo
Bench: M.S. Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 32028 of 2021
Kandhamal Boudh HIST Higher .... Petitioner
Secondary School, Butupalliu,
Boudh
Mr. S.K. Sarangi, Advocate
-versus-
State of Odisha & another .... Opp. Parties
Mr. D. Mohapatra, Standing Counsel for
School and Mass Education Department
Mr. S.B. Jena, Advocate for O.P. No.2-
CHSE
CORAM:
JUSTICE M.S. SAHOO
ORDER
Order No. 21.12.2021
07. This matter is taken up through physical mode.
Heard Mr. Sudip Ku. Sarangi, learned counsel appearing along with Mr. Santanu Ku. Sarangi, learned counsel for the petitioner and Mr. S.B. Jena, learned counsel for opposite party no.2-CHSE.
It is submitted by Mr. Jena, learned counsel for the CHSE that he shall file counter affidavit/adopt counter affidavit, copy of which shall be served on the learned counsel for the petitioner by 23.12.2021.
List the matter on 12.01.2022.
(M.S. Sahoo) Judge RJ