Gauhati High Court
Nurezzaman Islam @ Nurajjaman vs The State Of Assam on 10 June, 2019
Author: Ajit Borthakur
Bench: Ajit Borthakur
Page No.# 1/1
GAHC010127592019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Bail Appln. 1464/2019
1:NUREZZAMAN ISLAM @ NURAJJAMAN
S/O MD. SOFIOR RAHMAN, VILL-ROUMARI PART-I, P.S.-CHAPAR, DIST-
DHUBRI, ASSAM
VERSUS
1:THE STATE OF ASSAM
REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM
Advocate for the Petitioner : MR. A SAYED
Advocate for the Respondent : PP, ASSAM
BEFORE HON'BLE MR. JUSTICE AJIT BORTHAKUR 10.06.2019 List on 18.6.2019, as prayed for.
JUDGE Comparing Assistant