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Gauhati High Court

Nurezzaman Islam @ Nurajjaman vs The State Of Assam on 10 June, 2019

Author: Ajit Borthakur

Bench: Ajit Borthakur

                                                                            Page No.# 1/1

GAHC010127592019




                               THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Bail Appln. 1464/2019

            1:NUREZZAMAN ISLAM @ NURAJJAMAN
            S/O MD. SOFIOR RAHMAN, VILL-ROUMARI PART-I, P.S.-CHAPAR, DIST-
            DHUBRI, ASSAM

            VERSUS

            1:THE STATE OF ASSAM
            REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM

Advocate for the Petitioner    : MR. A SAYED

Advocate for the Respondent : PP, ASSAM

BEFORE HON'BLE MR. JUSTICE AJIT BORTHAKUR 10.06.2019 List on 18.6.2019, as prayed for.

JUDGE Comparing Assistant