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Supreme Court - Daily Orders

The State Of Madhya Pradesh vs Babu Lal Shrivastava on 1 July, 2021

Bench: Vineet Saran, Dinesh Maheshwari

     ITEM NO.4                   Court 11 (Video Conferencing)           SECTION IV-C

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22176/2020

     (Arising out of impugned final judgment and order dated 25-01-2019
     in WA No. 119/2019 passed by the High Court Of M.P At Gwalior)

     THE STATE OF MADHYA PRADESH & ORS.                                Petitioner(s)

                                                   VERSUS

     BABU LAL SHRIVASTAVA                                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.118997/2020-CONDONATION OF DELAY
     IN FILING )

     Date : 01-07-2021                This petition was called on for hearing today.

     CORAM :                          HON'BLE MR. JUSTICE VINEET SARAN
                                      HON'BLE MR. JUSTICE DINESH MAHESHWARI

     For Petitioner(s)                Mr. Saurabh Mishra, AAG
                                      Mr. Sunny Choudhary, AOR
                                      Mr. B.N. Patel, Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

List the matter along with Diary No. 38238/2019 in the next week.

(MEENAKSHI KOHLI) (PRADEEP KUMAR) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2021.07.01 15:10:50 IST Reason: