Supreme Court - Daily Orders
The State Of Madhya Pradesh vs Babu Lal Shrivastava on 1 July, 2021
Bench: Vineet Saran, Dinesh Maheshwari
ITEM NO.4 Court 11 (Video Conferencing) SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22176/2020
(Arising out of impugned final judgment and order dated 25-01-2019
in WA No. 119/2019 passed by the High Court Of M.P At Gwalior)
THE STATE OF MADHYA PRADESH & ORS. Petitioner(s)
VERSUS
BABU LAL SHRIVASTAVA Respondent(s)
(FOR ADMISSION and I.R. and IA No.118997/2020-CONDONATION OF DELAY
IN FILING )
Date : 01-07-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s) Mr. Saurabh Mishra, AAG
Mr. Sunny Choudhary, AOR
Mr. B.N. Patel, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter along with Diary No. 38238/2019 in the next week.
(MEENAKSHI KOHLI) (PRADEEP KUMAR) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2021.07.01 15:10:50 IST Reason: