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State of Bihar - Section

Section 184 in The Bihar Motor Vehicles Rules, 1992

184. Restriction on number of trailers to be drawn.

(1)Subject to the provisions of Rule 185, a tractor may draw more than one trailer:Provided that no tractor shall draw on a public road-
(i)a trailer exceeding ½ metric tonne in weight unladen and fitted with solid steel wheels less than 60 centimeters in diameter, or
(ii)a dise harrow without trolley wheels used as trailing implements behind a tractor.
(2)No agricultural tractor shall draw more than one trailer or semi-trailer.