Allahabad High Court
State Of U.P. vs Shamshuddin Khan And Others on 13 February, 2023
Author: Siddhartha Varma
Bench: Siddhartha Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- GOVERNMENT APPEAL No. - 2552 of 1981 Appellant :- State of U.P. Respondent :- Shamshuddin Khan And Others Counsel for Appellant :- A.G.A. Counsel for Respondent :- G.C. Saxena,A.S. Diwakar,G.S. Saxena,R.K.Pandey,R.R.K. Trivedi,Wasim Alam Hon'ble Siddhartha Varma,J.
Hon'ble Manish Kumar Nigam,J.
List this case on 24.02.2023.
Order Date :- 13.2.2023 M.S. Ansari .
(Manish Kumar Nigam,J.) ...... (Siddhartha Varma,J.)