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[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

State of Chattisgarh - Subsection

Section 123(1)(k) in The Chhattisgarh Municipalities Act, 1961

(k)establishing and managing cattle pounds, including, where the Cattle Trespass Act, 1871 (I of 1871), is in operation, all the functions of the State Government and the Magistrate of the district under Sections 4, 5, 6, 7, 12, 14, 17 and 19 of that Act;