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Punjab-Haryana High Court

Jagmal And Others vs Land Acquisition Collector And Others on 1 October, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH


                                            R.F.A. No. 5522 of 2008 (O&M)

Jagmal and others
                                            ...... Appellants
                         Versus


Land Acquisition Collector and others
                                            .... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Jai Vir Yadav, Advocate for the appellants.

Mr. Ashish Gupta, AAG, Haryana. Mr. Amit Sharma, Advocate for Mr. Arun Walia, Advocate, for HUDA. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1824 of 2006, titled Sudama and others Versus The State of Haryana and another.

(RAJESH BINDAL) 01.10.2010 JUDGE sarita