Punjab-Haryana High Court
Jagmal And Others vs Land Acquisition Collector And Others on 1 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 5522 of 2008 (O&M)
Jagmal and others
...... Appellants
Versus
Land Acquisition Collector and others
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Jai Vir Yadav, Advocate for the appellants.
Mr. Ashish Gupta, AAG, Haryana. Mr. Amit Sharma, Advocate for Mr. Arun Walia, Advocate, for HUDA. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1824 of 2006, titled Sudama and others Versus The State of Haryana and another.
(RAJESH BINDAL) 01.10.2010 JUDGE sarita