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[Cites 0, Cited by 13] [Section 53] [Entire Act]

State of Karnataka - Subsection

Section 53(5) in The Karnataka State Universities Act, 2000

(5)The quorum for a meeting of the Board shall be four of whom in the case of selections to the post of Professors,Assistant Professors, Librarians and Readers, atleast two shall be experts and in the case of selection to the other posts, atleast one shall be an expert;