Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act] Union of India - Subsection Section 18(3)(i) in Bureau of Indian Standards (Hallmarking) Regulations, 2018 (i)non-conformity of the refined precious metal established after in-house or independent testing;