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Calcutta High Court

Re : Precision Engineering & ... vs Prakash Parcel Services Ltd on 16 December, 2013

Author: Harish Tandon

Bench: Harish Tandon

ORDER SHEET


                              C.P. No. 780 of 2013
                       IN THE HIGH COURT AT CALCUTTA
                              Original Jurisdiction
                                ORIGINAL SIDE


                 RE : Precision Engineering & Fabricators Pvt. Ltd.
                                       And
                            Prakash Parcel Services Ltd.

       BEFORE:

       The Hon'ble JUSTICE HARISH TANDON
        Date : 16th December, 2013.



                                                                      Appearance :

                                                       Mr. Sukrit Mukherjee, Adv.


                  The Court : The petitioner is directed to serve a copy of this

application on the respondent indicating that this matter shall appear three

weeks after the Christmas Vacation as "Company Matter (Adjourned)".

(HARISH TANDON, J.) SB-1