Section 2(a) in Karnataka Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964
(a)"Act" means the [Karnataka] [Adapted by the Karnataka Adaptations of laws orders 1973, w.e.f. 01.11.1973.] Ayurvedic [Naturopathy Sidda unani and yoga] [Substituted by Act 11 of 1992 w.e.f. 24.4.1992.] Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Act, 1961;
