Section 34(2)(d) in United Provinces Medical Act, 1917

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State of Uttar Pradesh - Subsection

Section 34(2)(d) in United Provinces Medical Act, 1917

(d)to regulate the procedure to be followed by the Council in -

(i)conducting any inquiry under section 26, and

(ii)disposing of appeals from the decision of the Registrar preferred under section 24.