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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Goa - Subsection

Section 36(8) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(8)After preparation of the model answers, criteria for evaluation, he/she shall edit the question paper vis-a-vis the model answers, criteria for assessment so as to reshape/reframe any questions, if required.