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State of Punjab - Section

Section 161 in The Punjab Motor Vehicles Rules, 1989

161. Locking of nuts

. [Section 111] - All moving parts of every vehicle and all parts subject to service vibration connected by bolts or studs and nuts shall be fastened by lock nuts or by nuts with efficient spring or lock nuts washers of by castellated nuts and split pins or by some other efficient device so as to prevent them working loose.