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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2)(e) in Motor Vehicles Act, 1939

(e)the manner in which registration marks and the particulars referred to in [sub-section [(2)] [Substituted by Act 58 of 1960, section 3 and Schedule II, for 'sub-section (1) of section 31'.] of section 36], and other prescribed particulars shall be exhibited;