Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Union of India - Subsection Section 29(jjj) in Prevention of Money-Laundering (Amendment) Act, 2012 (jjj)the period of interval in which the reports are sent by the reporting entities or any of its employees under clause (c) of sub-section (2) of Section 13;";
