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[Cites 0, Cited by 0] [Section 17D(2)] [Section 17D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17D(2)(b) in A.P. Farmers Organisation Rules, 1997

(b)Any dispute or differences arising between two or more Project Committees shall be determined by the Apex Committee, whose decision shall be final. The Executive Engineer and Superintending Engineer will be the authorities for settlement of disputes in place of Project Committee and Apex Committee respectively when these bodies are not functioning.