Delhi High Court - Orders
Relief) Mohammad Imran Khan And Ors vs Municipal Corporation Of Delhi And Ors on 28 April, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~S-14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5496/2023 & CM APPL. 21511/2023 (for interim
relief)
MOHAMMAD IMRAN KHAN AND ORS ..... Petitioners
Through: Mr. Bibhuti Bhushan Mishra, Mr.
Kamlesh Kumar Mishra, Ms.
Shivalika, Ms. Chandana Debnath,
Mr. Aditya and Ms. Renu,
Advocates.
versus
MUNICIPAL CORPORATION OF DELHI AND ORS
..... Respondents
Through: Mr. Abhinav Garg, Panel Counsel,
GNCTD along with Mr. Arjun
Narang and Mr. Mihir Gujjewar,
Advocates for R-2 & R-3.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 28.04.2023 Renotify on 03.05.2023.
SIDDHARTH MRIDUL, J TALWANT SINGH, J APRIL 28, 2023/rs Signature Not Verified Digitally Signed W.P.(C) 5496/2023 Page 1 of 1 By:AANCHAL TAGGAR Signing Date:01.05.2023 11:13:00