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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(c) in Tamil Nadu Municipal Service Rules, 1970

(c)Notwithstanding anything contained in sub-rule (b), the Director of Municipal Administration or such other authority to whom power may be delegated may transfer a member of a service from one Municipality to another.