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[Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(7)(b) in Guruvayoor Devaswom Act, 1978

(b)any manuscript, record or other document which is of scientific, historical, literary or aesthetic value and which has been in existence for not less than seventy-five years.