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[Cites 0, Cited by 0] [Section 243] [Entire Act]

State of Rajasthan - Subsection

Section 243(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)the height of every tower scaffold used in building or other construction work is not more than eight times, the lesser of a base dimension of such scaffold;