Madhya Pradesh High Court
Union Of India vs Vishwas Nimgaonkar on 30 January, 2025
Author: Vivek Rusia
Bench: Vivek Rusia
1 MP-6133-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP No. 6133 of 2024 (UNION OF INDIA AND OTHERS Vs VISHWAS NIMGAONKAR ) Dated : 30-01-2025 Shri Sudhanshu Vyas - Advocate for the petitioners.
Let record of O.A No.200/00101/2022 be called from the Tribunal. List alongwith M.P No.6137/2024.
(VIVEK RUSIA) (GAJENDRA SINGH)
JUDGE JUDGE
akanksha
Signature Not Verified
Signed by: AKANKSHA
LAHORIYA
Signing time: 30-01-2025
18:41:20