Supreme Court - Daily Orders
Communidade Of Calapor vs Vinayak @ Shashank Mahatme on 12 July, 2024
Bench: J.K. Maheshwari, Rajesh Bindal
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ITEM NO.57 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Special Leave to Appeal (C) No(s). 17279-17280/2023
(Arising out of impugned final judgment and order dated 30-11-2022
in AFO No. 755/2022 30-11-2022 in AFO No. 615/2022 passed by the
High Court Of Judicature At Bombay At Goa)
COMMUNIDADE OF CALAPOR Petitioner(s)
VERSUS
VINAYAK @ SHASHANK MAHATME & ORS. Respondent(s)
IA No. 192262/2023 - APPLICATION FOR ABATEMENT
IA No. 192266/2023 - APPLICATION FOR CONDONATION OF DELAY IN FILING
THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
IA No. 201498/2023 - APPLICATION FOR PERMISSION
IA No. 181572/2023 - APPLICATION FOR SUBSTITUTION
IA No. 192264/2023 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 242689/2023 - DELETING THE NAME OF PETITIONER/RESPONDENT
IA No. 129305/2023 - EXEMPTION FROM FILING O.T.
IA No. 129307/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES
Date : 12-07-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Mr. Udayan Verma, Adv.
Ms. Mehaak Jaggi, AOR
Mr. Parikshit Sawant, Adv.
For Respondent(s) Mr. Ravindra Shrivastava, Sr. Adv.
Mr. Shivan S. Dessai, Adv.
Mr. Divyakant Lahoty, Adv.
Mr. Shashank Garg, Adv.
Mr. Salvador Santosh Rebello, AOR
Mr. Anirudh Sardessai, Adv.
Mr. Raghav Sharma, Adv.
Mr. Prateek Tanmay, Adv.
Signature Not Verified
Mr. Jaskirat Pal Singh, Adv.
Ms. Kritika, Adv.
Digitally signed by
Jayant Kumar Arora
Date: 2024.07.13
12:24:15 IST
Reason:
Mr. Pawanshree Agrawal, AOR
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UPON hearing the counsel the Court made the following
O R D E R
Relist the matter on 20.08.2024 (NMD). Pleadings be completed in the meantime. Order of maintaining the status quo shall continue to operate till the next date of listing.
(JAYANT KUMAR ARORA) (SUDHIR KUMAR SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER