Telangana High Court
The New India Assurance Company Limited vs Smt.Ananthamma on 18 July, 2023
Author: Lalitha Kanneganti
Bench: Lalitha Kanneganti
THE HONOURABLE SMT. JUSTICE LALITHA KANNEGANTI M.A.C.M.A.No.772 of 2009 JUDGMENT:
This MACMA is disposed of in terms of the Award passed by the Lok Adalat on 10.06.2023. No order as to costs. Consequently, miscellaneous petitions pending if any, shall stand closed.
LALITHA KANNEGANTI, J Date: 18.07.2023 gvl