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[Cites 0, Cited by 28] [Entire Act]

NCT Delhi - Section

Section 53 in The Delhi Land Reforms Rules, 1954

53. Procedure to be observed in cases under Chapter III of the Act.

(1)In hearing and deciding suits, applications and other proceedings under Chapter III of the Act, the revenue courts shall follow mutatis mutandis the procedure laid down in Appendix VI.
(2)The provisions regarding appeals, revisions and review contained in Appendix VI shall apply to the orders passed by Revenue Courts under Chapter III of the Act.