Bombay High Court
Mrs. Mohinder Kaur Chandok And 4 Ors vs Prahaladsingh Chandok on 8 July, 2019
Author: A.K. Menon
Bench: A.K. Menon
27-S-3098-91-&-3058-07.doc
Dixit
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUIT NO.3098 OF 1991
Mohinder Kaur Chandhok and Ors. .... Plaintiffs
V/s.
Prahaladsingh Chandok .... Defendant
ALONG WITH
SUIT NO.3058 OF 2007
Kirpalsingh Pralhadsingh Chandhok and Ors. .... Plaintiffs
V/s.
Jagdeep Singh Chandhok and Ors. .... Defendants
Ms. Hemangi Kuber for the Plaintiffs in S/3098/1991 and for the Defendants
in S/3058/2007.
Mr. U.M. Jhaveri, with Mr. Manish Karkar, for the Plaintiffs in S/3058/2007
and for the Defendants in S/3098/1991.
Mr. P.S. Tiwari for Defendant Nos.6 to 8 in S/3058/2007.
CORAM : A.K. MENON, J.
DATED : 8 TH JULY, 2019.
P.C. :
1. Heard learned counsel for the parties.
2. It is submitted that mediation is still underway. The parties shall ensure that they meet the Mediator on or before 15 th July 2019.1/2 ::: Uploaded on - 10/07/2019 ::: Downloaded on - 10/07/2019 23:05:30 :::
27-S-3098-91-&-3058-07.doc
3. In view thereof, list the suit on 22 nd July 2019 under the caption "For Directions".
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