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State of Jammu-Kashmir - Section

Section 139 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

139. Check of ammunition.

(1)The nominated Assistant Director/Inspector, who shall keep up the magazine register personally, shall keep the keys of the magazine.
(2)The nominated Assistant Director/Inspector shall, further, personally count the practice stock, including the expense stock, once a quarter, and shall record the fact in the unit diary and by a note in all registers concerned.
(3)In posts, the nominated Inspector shall personally check the stocks and registers once a quarter, and, after reconciling any errors or discrepancies he may find, certify on the registers that he has done so and that the accounts are correct and the ammunition shown therein is actually present.
(4)This check shall be counter checked by a Gazetted Officer twice a year.