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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(3) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(3)No person shall falsely represent himself as a grower of cane, or as authorised by such grower, to believer cane on his behalf, or as a person duly authorised by the grower to receive payment on his behalf.