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Calcutta High Court

Bmw Industries Limited vs Bank Of India & Anr on 23 February, 2010

Author: Patherya

Bench: Patherya

                         GA No. 408 of 2010
                         CS No. 241 of 2008
                    IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction


       BMW INDUSTRIES LIMITED
          Versus
     BANK OF INDIA & ANR.


     For Petitioner : Mr.Jishnu Chowdhury

     For Respondent : Mr.Bhupesh Sharma

BEFORE:

The Hon'ble JUSTICE PATHERYA Date : 23rd February, 2010.
The Court : Interim order granted is extended till 5th March, 2010.
Matter to appear in the list on 2nd March, 2010.
All parties to act on a photostat signed copy of this order on the usual undertakings.
( PATHERYA, J.) pa