Calcutta High Court
Bmw Industries Limited vs Bank Of India & Anr on 23 February, 2010
Author: Patherya
Bench: Patherya
GA No. 408 of 2010
CS No. 241 of 2008
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
BMW INDUSTRIES LIMITED
Versus
BANK OF INDIA & ANR.
For Petitioner : Mr.Jishnu Chowdhury
For Respondent : Mr.Bhupesh Sharma
BEFORE:
The Hon'ble JUSTICE PATHERYA Date : 23rd February, 2010.
The Court : Interim order granted is extended till 5th March, 2010.
Matter to appear in the list on 2nd March, 2010.
All parties to act on a photostat signed copy of this order on the usual undertakings.
( PATHERYA, J.) pa