Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119(2)] [Section 119] [Entire Act] Union of India - Subsection Section 119(2)(a) in Occupational Safety, Health and Working Conditions Code, 2020 (a)shall be in such form and filed in such manner and accompanied by such fee and contain such information as may be prescribed by the appropriate Government;