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Supreme Court - Daily Orders

Union Of India Ministry Of Petroleum And ... vs Hardy Exploration And Production ... on 16 July, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.52                          COURT NO.1                 SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                                   Civil Appeal No(s).4628/2018

     UNION OF INDIA MINISTRY OF PETROLEUM AND NATURAL
     GAS THROUGH DIRECTOR GENERAL                                       Appellant(s)

                                                VERSUS

     HARDY EXPLORATION AND PRODUCTION (INDIA) INC REP.
     BY MACKENZIE AUTHORISED SIGNATORY                                  Respondent(s)

     ([TO BE TAKEN UP AT 2.00 P.M.]

     Date : 16-07-2018 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Appellant(s)               Mr. K. R. Sasiprabhu, AOR


     For Respondent(s)              Mr. E. C. Agrawala, AOR


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List on 23.07.2018.

(Chetan Kumar) (H.S.Parasher) AR-cum-PS Assistant Registrar Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2018.07.17 17:28:24 IST Reason: