Supreme Court - Daily Orders
Union Of India Ministry Of Petroleum And ... vs Hardy Exploration And Production ... on 16 July, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.52 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).4628/2018
UNION OF INDIA MINISTRY OF PETROLEUM AND NATURAL
GAS THROUGH DIRECTOR GENERAL Appellant(s)
VERSUS
HARDY EXPLORATION AND PRODUCTION (INDIA) INC REP.
BY MACKENZIE AUTHORISED SIGNATORY Respondent(s)
([TO BE TAKEN UP AT 2.00 P.M.]
Date : 16-07-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Appellant(s) Mr. K. R. Sasiprabhu, AOR
For Respondent(s) Mr. E. C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 23.07.2018.
(Chetan Kumar) (H.S.Parasher) AR-cum-PS Assistant Registrar Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2018.07.17 17:28:24 IST Reason: