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Madhya Pradesh High Court

S.L. Seth vs Union Of India on 27 January, 2020

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 WP-19493-2019 The High Court Of Madhya Pradesh WP-19493-2019 (S.L. SETH AND OTHERS Vs UNION OF INDIA AND OTHERS) 4 Jabalpur, Dated : 27-01-2020 Mr. Abhishek Gulatee, Advocate for the petitioners. The counsel for the petitioners prays for and is granted four weeks' time to file a rejoinder.

List thereafter.

(SANJAY DWIVEDI) JUDGE Devashish Digitally signed by DEVASHISH MISHRA Date: 27/01/2020 18:41:44