Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 93 in The Registration Act, 1908

93. Repeals.

- [Repealed by the Repealing Act, 1938 (1 of 1938), section 2 and Schedule.]...The Schedule .Repeal of Enactments .[Repealed by the Repealing Act, 1938 (1 of 1938), section 2 and Schedule.]..."THE SCHEDULE[See section 52(5)]MODIFICATION OF CERTAIN PROVISIONS OF THE ACT