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[Cites 0, Cited by 1] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(ii) in The West Bengal Court-Fees Act, 1970

(ii)In suits for maintenance and annuities or other sums payable periodically - according to the value of the subject-matter of the suit, and such value shall be deemed to be ten times the amount claimed to be payable for one year: