Tara Chand vs . Cbi on 14 March, 2023

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Himachal Pradesh High Court

Tara Chand vs . Cbi on 14 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Tara Chand Vs. CBI Cr. Appeal No. 467/2022 .

14.03.2023 Present: Mr. S.K. Banyal, Advocate, for the appellant.

Mr. A.K. Bansal, Advocate, for the respondent.

Cr. MP No. 673/2023

Learned counsel for the respondent prays for and is granted three weeks' further time to file reply to the application. List thereafter.

( Sushil Kukreja ) Judge 14th March, 2023 (raman) ::: Downloaded on - 14/03/2023 20:54:58 :::CIS