Chattisgarh High Court
The Dy. Commissioner Of Income Tax vs M/S Jindal Power Ltd on 25 September, 2024
1/1 HIGH COURT OF CHHATTISGARH AT BILASPUR TAXC No. 14 of 2024 THE DY. COMMISSIONER OF INCOME TAX versus M/S JINDAL POWER LTD.
Order Sheet 25/09/2024 Mr. Amit Chaudhari, Advocate for the appellant.
Learned counsel for the appellant prays for and is granted two weeks time to rectify the defects pointed out by the Registry.
List this case after two weeks.
Sd/- Sd/- -
(Sanjay K. Agrawal) (Amitendra Kishore Prasad)
Judge Judge
Judge
Yogesh
Digitally signed
by YOGESH
YOGESH TIWARI
TIWARI Date:
2024.09.26
10:36:00 +0530