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[Cites 0, Cited by 0] [Section 184] [Entire Act]

State of Madhya Pradesh - Subsection

Section 184(b) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(b)any matter relating to the Fund, or its management, or they investment of sums at the credit of the Fund, or the privileges of the depositors not therein expressly provided for.