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[Cites 0, Cited by 0] [Section 41B(2)] [Section 41B] [Entire Act]

State of Chattisgarh - Subsection

Section 41B(2)(i) in The Chhattisgarh Municipalities Act, 1961

(i)if satisfied about its genuineness, accept the resignation and notify the fact of such resignation and the occurrence of casual vacancy by reason of such resignation in the Gazette;