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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3) in The Indian Electricity Rules, 1956

(3)The advertisement shall be inserted by the applicant in at least two successive issues of such newspapers as the State Government, having regard to its circulation among persons likely to be interested, may direct, and in the absence of any such direction, in at least two successive issues of any newspaper published within the proposed area of supply or if there is no such newspaper, in any newspaper published within the State.