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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(5) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(5)
(a)A special game hunting licence shall be granted in Form No. 3.
(b)A big game hunting licence shall be granted in Form No. 4.
(c)A small game hunting licence shall be granted in Form No. 5.
(d)A wild animal trapping licence shall be granted in Form No. 6.