Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of West Bengal - Section Section 16 in The West Bengal Non-Agricultural Tenancy Act, 1949 16. Application of Chapter. - The provisions of this Chapter shall apply to all under-tenants whether their tenancies were created before or after the commencement of this Act.
