Allahabad High Court
Shivam Kumar Dubey And Ors. vs State Of U.P. Thru Prin. Secy. Deptt. Of ... on 3 February, 2023
Author: Vivek Chaudhary
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- WRIT - A No. - 242 of 2019 Petitioner :- Shivam Kumar Dubey And Ors. Respondent :- State Of U.P. Thru Prin. Secy. Deptt. Of Rural Devt. And Ors. Counsel for Petitioner :- Vivek Pandey,Jyotika Yog Counsel for Respondent :- C.S.C.,Gaurav Mehrotra Hon'ble Vivek Chaudhary,J.
Case called out in the revised list.
The case is listed peremptorily today. Learned counsel for the petitioner has again sent the illness slip.
Learned Standing Counsel and Sri Utsav Mishra, learned counsel for the respondent-Commission, is present.
In view thereof, the writ petition is dismissed for want of prosecution.
Interim order, if any, stands discharged.
.
(Vivek Chaudhary, J.) Order Date :- 3.2.2023 Arjun/-