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[Cites 0, Cited by 0] [Section 248(1)] [Section 248] [Entire Act]

State of Chattisgarh - Subsection

Section 248(1)(i) in The Chhattisgarh Motor Vehicles Rules, 1994

(i)Dress on Duty-Blue woollen and one piece barret cap with badge, Khaki Shirt or bushirt, Whistle with Blue lanyard, Khakhi Socks and Brown boots;