Himachal Pradesh High Court
Sandeep Kaushal vs . State Of H.P. & Others on 17 March, 2022
Bench: Sabina, Satyen Vaidya
Sandeep Kaushal vs. State of H.P. & others .
CWP No. 2786 of 2019 17.3.2022 Present: Mr. Viveka Nand, Advocate, for the petitioner.
Mr. Ranjan Sharma, Additional Advocate General, for respondents No. 1 to 3.
Mr. Angrez Kapoor, Advocate, for respondent No.4.
Mr. Maan Singh, Advocate, on behalf of Mr. Ashwani Kaundal, Advocate, for respondent r No.5.
Learned counsel for respondents No. 4 and 5 seek time to file reply.
List again after three weeks.
(Sabina) Judge (Satyen Vaidya) Judge 17th March, 2022 (kck) ::: Downloaded on - 17/03/2022 20:12:03 :::CIS