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State of Gujarat - Section

Section 19 in Bhavnagar University (Amendment) Act, 1987

19. In the principal Act, for Schedule I, the following shall be substituted, namely:-

"SCHEDULE I(See sections 2(17) and 5)The area comprising the limits of the Bhavnagar District on the date of the coming into force of the Bhavnagar University (Amendment) Act, 1987 (Guj. 7 of 1987).".